(1.) As same issue is involved in both the cases, these Writ Petitions (Civil) are disposed of on the basis of common judgment.
(2.) The case set up in W.P.(C.) No.12721/2020 is as follows :
(3.) The prayers in W.P.(C.) No.12721/2020 are as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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