LAWS(KER)-2020-2-424

BON CARGOS PRIVATE LIMITED Vs. UNION OF INDIA

Decided On February 04, 2020
Bon Cargos Private Limited Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) The prayers in the above W.P.(C.) are as follows:

(2.) Heard Sri. M. Gopikrishnan Nambiar, learned counsel appearing for the petitioner and Smt. M.M. Jasmine, learned Government Pleader appearing for the respondents.

(3.) The case set up in the W.P.(C.) is as follows: