C.SARASWATHY AMMA Vs. ASSISTANT COMMISSIONER

JUDGEMENT

(1.) This writ petition is filed seeking the following relief:-

(2.) Heard the learned counsel for the petitioner and the learned Special Government Pleader.

(3.) It is submitted by the learned counsel for the petitioner that though larger relief had been sought for in this writ petition, the relief being pressed is only for a consideration of Ext.P26 representation preferred by the petitioner by the 2nd respondent.