ATHUL JITH P.A. Vs. UNIVERSITY OF KERALA

JUDGEMENT

(1.) The petitioners claim to be studying for engineering at various Colleges affiliated to the 1st respondent - University of Kerala and they assert that they are belonging to the 2013-2017 and 2014-2018 Batches.

(2.) The grievance of the petitioners, impelled in this writ petition, is that the University is not conducting the supplementary examinations for Semesters 1 to 8; and they further seek a direction to be issued to them to revalue the answer sheets of 2013 B.Tech students, within a time frame to be fixed by this Court.

(3.) In addition to the afore prayers, the petitioners also seek that the Mark List of the Sessional Improvement, conducted for 2013-2017 Batch, be ordered to be published and that the University be ordered to take steps for applying the One Time Sessional Improvement for 2014- 2018 Batchs at the earliest.