(1.) This application is filed under Section 438 of the Cr.P.C.
(2.) This application is taken up and heard through Videoconferencing.
(3.) The petitioner herein has been arrayed as the accused in Crime No.175 of 2020 of Nadakkavu Police Station registered under Section 376, 506 of the IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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