ARAMPIL SUKUMARAN UNNITHAN Vs. N.R.RAJENDRAN

JUDGEMENT

(1.) When this matter was taken up today along with RFA No.562/2010, Sri.T.Krishnan Unni, learned senior counsel instructed by Sri.Aswin Sathyanath submitted that since the substantive issues involved in these cases have already been impelled in the latter appeal, this is not being pressed.

(2.) Consequently, leaving open all contentions to be pursued by the appellants in RFA No.562/2010 when it is heard, this appeal is closed as being not pressed.