JUDYMOLJOSEPH PRESENT THEHONOURABLEMR.JUSTICES.V.BHATTI MONDAY,THE02NDDAYOFMARCH2020/12THPHALGUNA,1941 WP(C).NO.6138OF2020(N) PETITIONER/S: Vs. STATE OF KERALA

JUDGEMENT

(1.) Heard Adv. Paulson Thomas for petitioners and Smt.Nisha Bose, learned Senior Government Pleader for respondents 1 to 9.

(2.) The petitioners pray for the following reliefs:-

(3.) Admittedly, the petitioners has filed Ext.P4 revision before the first respondent substantially for the same reliefs and for the same grounds stated in the writ petition.