T. MUHAMMED FAISI Vs. STATE OF KERALA

Referred Judgements :-

RAISA BEGUM V. STATE OF U.P. [REFERRED TO]
MANAGER,AYSHA LP SCHOOL,CHEDDIKULAM AND ANOTHER V. STATE OF KERALA AND OTHERS [REFERRED TO]
STATE OFBIHAR VS. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH [REFERRED TO]
RAI SHIVENDRA BAHADUR VS. GOVERNING BODY OF THE NALANDA COLLEGE BIHAR SHARIF [REFERRED TO]
LEKHRAJ S LALVANI VS. N M SHAH DEPUTY CUSTODIAN CUM MANAGING OFFICER BOMBAY [REFERRED TO]
UMAKANT SARAN VS. STATE OF BIHAR [REFERRED TO]
KHUDIRAM DAS VS. STATE OF WEST BENGAL [REFERRED TO]
BIHAR EASTERN GANGETIC FISHERMEN CO OPERATIVE SOCIETY LIMITED VS. SIPAHI SINGH [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
STATE OF KERALA VS. A LAKSHMIKUTTY [REFERRED TO]
MOHINI JAIN VS. STATE OF KARNATAKA [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. HARISH CHANDRA [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
UNION OF INDIA VS. S B VOHRA [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
R D UPADHYAY VS. STATE OF A P [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. MARY S SCHOOL [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. SUNDER LAL JAIN [REFERRED TO]
AVINASH MEHROTRA VS. UNION OF INDIA [REFERRED TO]
GLANROCK ESTATE P LTD VS. STATE OF TAMIL NADU [REFERRED TO]
SOCIETY FOR UN AIDED PRIVATE SCHOOLS OF RAJASTHAN VS. U O I [REFERRED TO]
STATE OF KERALA VS. SCHEDULED CASTE SCHEDULED TRIBE WELFERE SOCIETY OF KERALA [REFERRED TO]
THE MANAGER, LOWER PRIMARY GIRLS SCHOOL (LPGS) VELIYAM VS. THE STATE OF KERALA AND ORS. [REFERRED TO]