(1.) Application for regular bail.
(2.) The petitioner is the 3rd accused in Crime No.710 of 2019 of Aluva West Police Station registered for the offences punishable under Sections 22(c), 22(a), 22(b), 20(b)(II)(a) of NDPS Act.
(3.) The petitioner has been in custody since 12.12.2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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