LAWS(KER)-2020-1-241

P.M.JOY Vs. P.V.JOHNY

Decided On January 17, 2020
P.M.Joy Appellant
V/S
P.V.Johny Respondents

JUDGEMENT

(1.) I am considering these two appeals together, since they challenge the same judgment and decree of the Court below.

(2.) Defendant No.3 in O.S.No.42 of 2003 on the file of the District Court, Ernakulam and defendant No.13 in the said suit have approached this Court by filing R.F.A.No.541 of 2019 and R.F.A.No.545 of 2019 respectively.

(3.) The suit in question was filed by the plaintiffs with respect to the management and attendant issues of St.John's Orthodox Syrian Church, Kanniyattunirappu, with the following prayers:-