REGIONAL DIRECTOR Vs. TINU KURIAKOSE

Referred Judgements :-

LILY THOMAS VS. UNION OF INDIA [REFERRED TO]
RENU V. DISTRICT AND SESSIONS JUDGE [REFERRED TO]
BIRAD MAL SINGHVI VS. ANAND PUROHIT [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
GENERAL FINANCE COMPANY VS. ASSISTANT COMMISSIONER OF INCOME TAX PUNJAB [REFERRED TO]
SECRETARY OF MINISTRY OF CHEMICALS AND FERTILIZERS GOVERNMENT OF INDIA VS. CIPLA LIMITED [REFERRED TO]
BOARD OF SECONDARY EDUCATION OF ASSAM VS. MOHAMMAD SARIFUZ ZAMAN [REFERRED TO]
STATE OF M P VS. SANJAY KUMAR PATHAK [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
FOOD CORPN OF INDIA VS. ASHIS KUMAR GANGULY [REFERRED TO]
MANOJ KUMAR VS. GOVT OF NCT OF DELHI [REFERRED TO]
SHAH NAWAZ VS. STATE OF U P [REFERRED TO]
ARUN VS. CENTRAL BOARD OF SECONDARY EDUCATION [REFERRED TO]
ASHWANI KUMAR SAXENA VS. STATE OF M.P. [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. DIAMOND AND GEM DEVELOPMENT CORPORATION LTD [REFERRED TO]
SREERAJ R. NATH VS. CENTRAL BOARD OF SECONDARY EDUCATION [REFERRED TO]
SUBIN MOHAMMED S. VS. UNION OF INDIA AND ORS. [REFERRED TO]