LAWS(KER)-2020-12-343

MITHRA CHANDRAN Vs. MANOJ A.M

Decided On December 17, 2020
Mithra Chandran Appellant
V/S
Manoj A.M Respondents

JUDGEMENT

(1.) The prayer in the aforecaptioned Tr.P.(Crl.) No. 122/2019 filed under Sec.407 of the Cr.P.C . is as follows:

(2.) The prayers in the afore captioned Tr.P.(C) No. 119/2020 filed under Sec.24 of the C.P.C. are as follows:

(3.) Heard Ms.Mareena J.Joseph, learned counsel appearing for the petitioner in these cases and Smt.V.P.Seemanthini, learned senior counsel instructed by Sri.M.R.Anison, learned counsel appearing for the respondent in these cases.