LAWS(KER)-2020-12-322

MUNEER K.V. Vs. STATE OF KERALA

Decided On December 07, 2020
Muneer K.V. Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) The prayers in Crl.M.C. No. 5369/2020 are as follows: "

(2.) The prayers in Crl.M.C. No. 5372/2020 are as follows: "

(3.) The prayers in Crl.M.C. No. 5375/2020 are as follows: "