THASNEEM S.P Vs. STATE OF KERALA

Referred Judgements :-

CHANDRA SHASHI V. ANIL KUMAR VERMA [REFERRED TO]
RAM KUMAR GIJROYA V. DELHI SUBORDINATE SERVICE SELECTION BOARD AND ANOTHER [REFERRED TO]
HARI NARAIN VS. BADRI DAS [REFERRED TO]
TILOKCHAND AND MOTICHAND VS. H B MUNSHI [REFERRED TO]
ADVOCATE GENERAL STATE OF BIHAR VS. MADHYA PRADESH KHAIR INDUSTRIES [REFERRED TO]
WELCOM HOTEL VS. STATE OF ANDHRA PRADESH [REFERRED TO]
G NARAYANASWAMY REDDY VS. GOVERNMENT OF KARNATAKA [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
BUDDHI KOTA SUBBARAO VS. K PARASARAN [REFERRED TO]
A V PAPAYYA SASTRY VS. GOVERNMENT OF A P [REFERRED TO]
ARUNIMA BARUAH VS. UNION OF INDIA [REFERRED TO]
PRESTIGE LIGHTS LTD VS. STATE BANK OF INDIA [REFERRED TO]
UDYAMI EVAM KHADI GRAMODYOG WELFARE SANSTHA VS. STATE OF UP [REFERRED TO]
SUNIL PODDAR VS. UNION BANK OF INDIA [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
G JAYASHREE VS. BHAGWANDAS S PATEL [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
KALYANESHWARI VS. UNION OF INDIA [REFERRED TO]
AMAR SINGH VS. UNION OF INDIA [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
ABHYUDYA SANSTHA VS. UNION OF INDIA [REFERRED TO]
A. SHANMUGAM VS. ARIYA KSHATRIYA RAJAKULA VAMSATHU MADALAYA NANDHAVANA PARIPALANAI SANGAM REPRESENTED BY ITS PRESIDENT ETC [REFERRED TO]
KISHORE SAMRITE VS. STATE OF U.P [REFERRED TO]
NRI SERVICE AND EDUCATIONAL TRUST VS. KERALA UNIVERSITY OF HEALTH SERVICE [REFERRED TO]
COMPETENT AUTHORITY ENTRANCE EXAMINATIONS J&K JAMMU AND ORS. VS. MAHESH KUMAR RAINA AND ORS. [REFERRED TO]
UNION OF INDIA VS. ABDUL RASHEED [REFERRED TO]