SATISH BABUSENAN Vs. CHAIRMAN KERALA STATE CHALACHITHRA ACADEMY

JUDGEMENT

(1.) Being aggrieved by the dismissal of W.P.(C)No.18427 of 2020 on 5.10.2020, instant writ appeal is filed.

(2.) Short facts leading to the filing of the writ petition are as hereunder:

(3.) After hearing the learned counsel on both sides, the writ court dismissed the writ petition by observing thus: