LAWS(KER)-2020-11-387

JAYAPRABHA Vs. AUTHORIZED OFFICER

Decided On November 19, 2020
JAYAPRABHA Appellant
V/S
AUTHORIZED OFFICER Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) Following is the prayer in this writ petition.

(3.) The notice challenged in this writ petition is the notice at Ext.P2.