BINDU GAS AGENCIES Vs. STATE OF KERALA

JUDGEMENT

(1.) The prayers in the above writ petition (Civil) are as follows;

(2.) Heard Sri. A. Rajasimhan, learned counsel appearing for the petitioner and Sri. K.J. Manuraj learned Government Pleader appearing for respondent Nos. 1 and 6. Sri. K.T. Thomas, learned Standing Counsel appearing for respondent No. 2 (Aluva Municipality), Sri. M. Gopikrishnan Nambiar, learned counsel appearing for respondent No. 4 (Indian Oil Corporation), and Sri. P.Vijayakumar, learned Assistant Solicitor General of India appearing for respondent No.5.

(3.) The brief of factual aspects projected in this writ petition (civil) are as follows;