(1.) The case set up in the W.P.(C.) is as follows:
(2.) The main contentions urged by the petitioner are as follows:
(3.) In the light of these averments and contentions, the petitioner has filed the instant W.P.(C.) with the following prayers:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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