REGIONAL TRANSPORT AUTHORITY Vs. HARIDAS P. RAVINDRAN

Referred Judgements :-

ALLEN VS. FLOOD [REFERRED TO]
T. MUHAMMED V. SECRETARY,REGIONAL TRANSPORT AUTHORITY,MALAPPURAM [REFERRED TO]
BANGALORE MEDICAL TRUST V. B.S. MUDDAPPA [REFERRED TO]
CHIER CONTROLLING BEVENUE AUTHORITY VS. MAHARASHTRA SUPER MILLS LIMITED [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
EKNATH SHANKARRAO MUKKAWAR VS. STATE OF MAHARASHTRA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
FOOD CORPORATION OF INDIA VS. YADAV ENGINEER AND CONTRACTOR [REFERRED TO]
SUMAN GUPTA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
CHINGLEPUT BOTTLERS STATE OF TAMIL NADU VS. MAJESTIC BOTTLING COMPANY:MAJESTIC BOTTLING COMPANY [REFERRED TO]
O P SINGLA SADHU RAM VS. UNION OF INDIA [REFERRED TO]
AYYASWAMI GOUNDER VS. MUNNUSWAMY GOUNDER [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAJA RAM JAISWAL [REFERRED TO]
SONAL SIHIMAPPA VS. STATE OF KARNATAKA [REFERRED TO]
FASIH CHAUDHARY VS. DIRECTOR GENERAL DOORDARSHAN [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
SUNDARJAS KANYALAL BHATIJA PRAHALAD HIRANAND ADVANI VS. COLLECTOR THANE MAHARASHTRA:COLLECTOR THANE MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. HARI KRISHAN KHOSLA [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
SHIV SAGAR TIWARI VS. UNION OF INDIA [REFERRED TO]
RAKESH KUMAR VS. SUNIL KUMAR [REFERRED TO]
A P AGGARWAL VS. GOVERNMENT OF N C T OF DELHI [REFERRED TO]
GENERAL FINANCE COMPANY VS. ASSISTANT COMMISSIONER OF INCOME TAX PUNJAB [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
SECRETARY OF MINISTRY OF CHEMICALS AND FERTILIZERS GOVERNMENT OF INDIA VS. CIPLA LIMITED [REFERRED TO]
GOVERNMENT OF WEST BENGAL VS. TARUN K ROY [REFERRED TO]
STATE OF PUNJAB VS. DEVANS MODERN BREWARIES LIMITED [REFERRED TO]
UNION OF INDIA VS. KULDEEP SINGH [REFERRED TO]
STATE OF N C T OF DELHI VS. SANJEEVALIASBITTOO [REFERRED TO]
GLOBAL ENERGY LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
ANAND MUNICIPALITY VS. UNION OF INDIA [REFERRED TO]
PHILIP JEYASINGH VS. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES CHIDAMBARANAR REGION TUTICORIN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. THANA ELECTRICITY SUPPLY LIMITED [REFERRED TO]
RAMAN GOPI VS. KUNJU RAMAN UTHAMAN [REFERRED TO]
STATE OF GUJARAT VS. GORDHANDAS KESHAVJI GANDHI [REFERRED TO]
RAJESH VS. SECRETARY REGIONAL TRANSPORT AUTHORITY [REFERRED TO]
M. SUBBARAYUDU AND ORS. VS. THE STATE [REFERRED TO]