SAGAR KAREEM Vs. DIRECTOR GENERAL OF POLICE

JUDGEMENT

(1.) Petitioner in W.P(Crl.) No.57 of 2020 is the respondent in O.P(F.C) No.110 of 2020. Fourth respondent in W.P(Crl.) No.57 of 2020 is the petitioner in O.P(F.C) No.110 of 2020. She is the former wife of the petitioner. Parties are herein after referred to in the rank in W.P(Crl.) No.57 of 2020 for clarity and Exhibits are also referred to as mentioned in the above writ petition.

(2.) Heard the learned Senior counsel for the petitioner and the learned counsel for 4th respondent. Learned Senior Public Prosecutor is also heard.

(3.) This Court on 19-02-2020 passed the following order in the writ petition :