REGENT COMPUTRONICS PVT. LTD.

Anandagopan K. Appellant

V/S

Anto Antony Respondents

Referred Judgements :-

SUBHASH DESAI V. SHARAD J. RAO [REFERRED TO]
QUAMARUL ISLAM V. S.K. KANTA [REFERRED TO]
NIHAL SINGH VS. RAO BIRENDRA SINGH [REFERRED TO]
UNION OF INDIA ANOTHER SUPERINTENDENT OF CENTRAL EXCISE VS. PARAMESWARAN MATCH WORKS:GANDHIJI COTTAGE MATCH WORKS [REFERRED TO]
RAZIK RAM VS. JASWANT SINGH CHOUHAN [REFERRED TO]
OM PRABHA JAIN VS. CHARAN DASS [REFERRED TO]
INDIRA NEHRU GANDHI SHRI RAJ NARAIN VS. RAJ NARAIN INDIRA NEHRU GANDHI [REFERRED TO]
D VENKATA REDDY VS. R SULTAN [REFERRED TO]
DAULAT RAM CHAUHAN VS. ANAND SHARMA [REFERRED TO]
RAM SHARAN YADAV VS. THAKUR MUNESHWAR NATH SINGH [REFERRED TO]
MOHAN RAWALE VS. DAMODAR TATYABA ALIAS DADASAHEB [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
GAJANAN KRISHNAJI BAPAT VS. DATTAJI RAGHOBAJI MEGHE [REFERRED TO]
MANOHAR JOSHI VS. NITIN BHAURAO PATIL [REFERRED TO]
CHANDRA KISHORE JHA VS. MAHAVIR PRASAD [REFERRED TO]
BORGARAM DEURI VS. PREMODDHAR BORA [REFERRED TO]
RAJ KUMAR YADAV VS. SAMIR KUMAR MAHESETH [REFERRED TO]
GOVIND SINGH VS. HARCHAND KAUR [REFERRED TO]
ARUN KUMAR AGGARWAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
ANVAR P.V. VS. P.K. BASHEER [REFERRED TO]
TOMASO BRUNO VS. STATE OF U.P. [REFERRED TO]
ABHIRAM SINGH VS. C.D. COMMACHEN (DEAD) BY LRS. & ORS. [REFERRED TO]
SHAFHI MOHAMMAD VS. THE STATE OF HIMACHAL PRADESH [REFERRED TO]
SHAFHI MOHAMMAD VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
ARJUN PANDITRAO KHOTKAR VS. KAILASH KUSHANRAO GORANTYAL [REFERRED TO]

JUDGEMENT

(1.) This is an election petition under the Representation of the People Act , 1951 ('the Act') calling in question the election of the respondent to the Seventeenth Lok Sabha from Pathanamthitta Parliamentary Constituency.

(2.) The election to the Seventeenth Lok Sabha was announced by the Election Commission of India on 10.03.2019. The election was notified later on 28.03.2019. The last date for filing nominations was 04.04.2019. The polling was held on 23.04.2019. The votes were counted on 23.05.2019 and the respondent, who was the candidate of the United Democratic Front (UDF), was declared elected by a margin of 44,243 votes over his immediate rival Veena George of the Left Democratic Front (LDF).

(3.) The petitioner is an elector in the Pathanamthitta Parliamentary Constituency. He was the Secretary of the election committee of LDF in the said constituency. According to the petitioner, for the various grounds mentioned in the election petition, the election of the respondent is liable to be declared void.

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ANANDAGOPAN K. Vs. ANTO ANTONY

Referred Judgements :-

JUDGEMENT

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