SUTHERLAND MORTGAGE SERVICES INC Vs. PRINCIPAL COMMISSIONER OFFICE OF THE PRINCIPAL COMMISSIONER OF CUSTOMS

JUDGEMENT

(1.) The prayers in the aforecaptioned Writ Petition (Civil) are as follows:

(2.) Heard Sri.Joseph Prabakar, learned counsel appearing for the petitioner, Smt.Preetha S.Nair, learned Central Government Counsel (CGC) appearing for R-1 and R-3 and Dr.Thushara James, learned Government Pleader appearing for R-2.

(3.) The case projected in this Writ Petition (Civil) is as follows:-