KHADEEJA NARGEES Vs. STATE OF KERALA

Referred Judgements :-

ASSOCIATED PROVINCIAL PICTURE HOUSES LIMITED V. WEDNESBURY CORPORATION [REFERRED TO]
DAVIS CONTRACTORS LTD. V. FAREHAM U.D.C. [REFERRED TO]
ASSTT. COLLECTOR,CENTRAL EXCISE V. DUNLOP INDIA LTD [REFERRED TO]
COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICE [REFERRED TO]
PUNTON V. MINISTER OF PENSIONS AND NATIONAL INSURANCE [REFERRED TO]
ASHBRIDGE INVESTMENTS LTD. V. MINISTER OF HOUSE AND LOCAL GOVERNMENT [REFERRED TO]
DELHI HIGH COURT IN RITA V. BRH KISHORE GANDHI [REFERRED TO]
MITHILESH KUMAR PANDEY V. ELECTION COMMISSION OF INDIA AND ORS . [REFERRED TO]
AJMANI LEASING AND FINANCE LTD. V. U.O.I. AND ORS . [REFERRED TO]
HUANG V. SECRETARY OF STATE FOR THE HOME DEPARTMENT [REFERRED TO]
KHODAY DISTILLERIES LTD. V. STATE OF KARNATAKA [REFERRED TO]
BANGALORE MEDICAL TRUST V. B.S. MUDDAPPA AND OTHERS [REFERRED TO]
RAVI YASHWANT BHOIR V. DISTRICT COLLECTOR,RAIGAD AND ORS . [REFERRED TO]
PHILIP JEYASINGH V. THE JT. REGR. OF CO-OP. SOCIETIES [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
RAI SHIVENDRA BAHADUR VS. GOVERNING BODY OF THE NALANDA COLLEGE BIHAR SHARIF [REFERRED TO]
LEKHRAJ S LALVANI VS. N M SHAH DEPUTY CUSTODIAN CUM MANAGING OFFICER BOMBAY [REFERRED TO]
J KRISHAN KUMAR NARULA SURINDER KUMAR VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
UMAKANT SARAN VS. STATE OF BIHAR [REFERRED TO]
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN VS. UNION OF INDIA [REFERRED TO]
NASHIRWAR SETHI WINE STORES P RAMACHANDRA JOSEPH MICHAEL T GOVINDAN KUTTY MENON P M CHOKO VS. STATE OF MADHYA PRADESH [REFERRED TO]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA VS. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA VS. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI [REFERRED TO]
BIHAR EASTERN GANGETIC FISHERMEN CO OPERATIVE SOCIETY LIMITED VS. SIPAHI SINGH [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
P N KAUSHAL LAXMI NARAIN SHAM LAL VS. UNION OF INDIA [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. HARI SHANKAR JAIN [REFERRED TO]
S R VENKATARAMAN VS. UNION OF INDIA [REFERRED TO]
NAWRATAN MAHTON VS. STATE OF BIHAR [REFERRED TO]
VITHAL DATTATRAYA KULKARNI VS. SHAMRAO TUKARAM POWER [REFERRED TO]
FERTILIZER CORPORATION KAMGAR UNION REGD SINDRI VS. UNION OF INDIA [REFERRED TO]
AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH RAILWAY VS. UNION OF INDIA [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
SUMAN GUPTA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
O P SINGLA SADHU RAM VS. UNION OF INDIA [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
STATE OF KERALA VS. A LAKSHMIKUTTY [REFERRED TO]
HAJI T M HASSAN RAWTHER VS. KERALA FINANCIAL CORPORATION [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
P M ASHWATHANARAYANA SETTY LAVINA MANSIONS A ABDUL RAHIM SHERIF G RAMIAH CITY MUNICIPAL COUNCIL STATE BANK OF INDIA BANK OF BARODA S MOHMOOD IQBAL STATE OF MAHARASHTRA DR PRAFULLA CHANDRA VS. STATE OF KARNATAKA [REFERRED TO]
FASIH CHAUDHARY VS. DIRECTOR GENERAL DOORDARSHAN [REFERRED TO]
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI VS. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR [REFERRED TO]
G B MAHAJAN VS. JALGAON MUNICIPAL COUNCIL [REFERRED TO]
STATE OF BIHAR VS. P P SHARMA IAS [REFERRED TO]
FOOD CORPORATION OF INDIA VS. KAMDHENU CATTLE FEED INDUSTRIES [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF MAHARASHTRA VS. MANUBHAI PRAGAJI VASHI [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
STATE OF UTTAR PRADESH VS. HARISH CHANDRA [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
SHIV SAGAR TIWARI VS. UNION OF INDIA [REFERRED TO]
RAMNIKLAL N BHUTTA VS. STATE OF MAHARASHTRA [REFERRED TO]
M P OIL EXTRACTION K N OIL INDUSTRIES VS. STATE OF MADHYA PRADESH [REFERRED TO]
ZIPPERS KARAMCHARI UNION VS. UNION OF INDIA [REFERRED TO]
RAUNAQ INTERNATIONAL LIMITED VS. I V R CONSTRUCTION LIMITED [REFERRED TO]
RAKESH KUMAR VS. SUNIL KUMAR [REFERRED TO]
A P AGGARWAL VS. GOVERNMENT OF N C T OF DELHI [REFERRED TO]
AIR INDIA LIMITED VS. COCHIN INT AIRPORT LIMITED [REFERRED TO]
AIR INDIA LIMITED VS. COCHIN INT AIRPORT LIMITED [REFERRED TO]
LILY THOMAS VS. UNION OF INDIA [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. UNION OF INDIA [REFERRED TO]
UGAR SUGAR WORKS LIMITED VS. DELHI ADMINISTRATION [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
STATE OF ANDHRA PRADESH VS. GOVERDHANLAL PITTI [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC VS. MAHADEVA SHETTY [REFERRED TO]
STATE OF PUNJAB VS. DEVANS MODERN BREWARIES LIMITED [REFERRED TO]
UNION OF INDIA VS. KULDEEP SINGH [REFERRED TO]
UNION OF INDIA VS. S B VOHRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. JOHRI MAL [REFERRED TO]
STATE OF N C T OF DELHI VS. SANJEEVALIASBITTOO [REFERRED TO]
UNION OF INDIA VS. V RAMAKRISHNAN [REFERRED TO]
RAMESHWAR PRASAD VS. UNION OF INDIA [REFERRED TO]
STATE OF U P VS. SHEO SHANKER LAL SRIVASTAVA [REFERRED TO]
STATE OF HARYANA VS. RANBIR ALIAS RANA [REFERRED TO]
STATE OF MAHARASHTRA VS. NAGPUR DISTILLERS NAGPUR [REFERRED TO]
GANESH BANK KURUNDWAD LTD VS. UNION OF INDIA [REFERRED TO]
JAYRAJBHAI JAYANTIBHAI PATEL VS. ANILBHAI JAYANTIBHAI PATEL [REFERRED TO]
INDIAN AIRLINES LTD VS. PRABHA D KANAN [REFERRED TO]
BANK OF INDIA VS. T JOGRAM [REFERRED TO]
GIRNAR TRADERS VS. STATE OF MAHARASHTRA [REFERRED TO]
DHAMPUR SUGAR KASHIPUR LTD VS. STATE OF UTTRANCHAL [REFERRED TO]
JITENDRA KUMAR VS. STATE OF HARYANA [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. SUNDER LAL JAIN [REFERRED TO]
STATE OF M P VS. HAZARILAL [REFERRED TO]
STATE OF MAHARASHTRA VS. PRAKASH PRAHLAD PATIL [REFERRED TO]
MD ABDUL KADIR VS. DIRECTOR GENERAL OF POLICE ASSAM [REFERRED TO]
VILLIANUR IYARKKAI PADUKAPPU MAIYAM VS. UNION OF INDIA [REFERRED TO]
CHAIRMAN ALL INDIA RAILWAY REC BOARD VS. K SHYAM KUMAR [REFERRED TO]
KALABHARATI ADVERTISING VS. HEMANT VIMALNATH NARICHANIA [REFERRED TO]
ARUN KUMAR AGGARWAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAVI YASHWANT BHOIR VS. DISTRICT COLLECTOR, RAIGAD [REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA [REFERRED TO]
RITA VS. BRIJ KISHORE GANDHI [REFERRED TO]
ANZ GRINDLAYS BANK PLC VS. COMMISSIONER MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
TILOK TEXTILE MILLS LIMITED SURAT VS. UNION OF INDIA [REFERRED TO]
RAISA BEGUM VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHAN ZAHOOR VS. VIJAYAWADA MUNICIPAL CORPORATION [REFERRED TO]
RATNAGIRI GAS & POWER PVT. LTD VS. RDS PROJECTS LTD [REFERRED TO]
STATE OF KERALA VS. XAVIERS RESIDENCY [REFERRED TO]
STATE OF KERALA VS. KANDATH DISTILLERIES [REFERRED TO]
S. SUBRAMANIAM BALAJI VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
MUTHA ASSOCIATES VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF GUJARAT VS. GORDHANDAS KESHAVJI GANDHI [REFERRED TO]
ODISHA POWER GENERATION CORPORATION LTD. VS. STATE OF ODISHA AND ORS. [REFERRED TO]
STATE OF KERALA VS. GREEEN SEVEN RESORTS PRIVATE LIMITED [REFERRED TO]
LAXMI DEVI VS. STATE OF BIHAR AND ORS. [REFERRED TO]
UNION OF INDIA VS. RAJASTHAN HIGH COURT & ORS [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
ROYAL MEDICAL TRUST AND ANOTHER VS. UNION OF INDIA AND ANOTHER [REFERRED TO]