K.KARUNANIDHI Vs. STATE OF KERALA

Referred Judgements :-

RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [REFERRED TO]
GULLAPALLI NAGESWARA RAO VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
STATE OF BIHAR VS. RANI SONABATI KUMARI [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
B N NAGARAJAN LINGAPPA VEERAPPA SHINDAL VS. STATE OF MYSORES:STATE OF MYSORES [REFERRED TO]
STATE OF MADHYA PRADESH VS. THAKUR BHARAT SINGH [REFERRED TO]
SANT RAM SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
CHIEF SETTLEMENT COMMISSIONER PUNJAB CHIEF SETTLEMENT COMMISSIONER PUNJAB UNION OF INDIA VS. OM PARKASH:AJIT SINGH KALHA:PARTAP SINGH [REFERRED TO]
STATE OF UTTAR PRADESH VS. OM PRAKASH GUPTA [REFERRED TO]
P SIRAJUDDIN VS. STATE OF MADRAS [REFERRED TO]
D BHUVAN MOHAN PATNAIK VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SWARAN LATA VS. UNION OF INDIA [REFERRED TO]
BISHAMBHAR DAYAL CHANDRA MOHAN JAGDISH PRASAD AGARWAL HARYANA DALL INDUSTRIES KALYANMAL DEEP CHAND AGGARWAL TRADING COMPANY ATTAR SINGH SANTOSH KUMAR J B FLOUR MILLS ANNUPCHAND SHYAMLAL K VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAJ KUMAR VS. SHAKTI RAJ [REFERRED TO]
STATE OF PUNJAB VS. INDER SINGH [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
C RANGASWAMAIAH VS. KARNATAKA LOKAYUKTA [REFERRED TO]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. JOGINDER S MONGA [REFERRED TO]
MANJIT SINGH ALIAS MANGE VS. CBI [REFERRED TO]
STATE OF RAJASTHAN VS. SANYAM LODHA [REFERRED TO]
MACKI FERNANDEZ VS. STATE OF KERALA [REFERRED TO]
NARAYANA PANICKER VS. STATE OF KERALA [REFERRED TO]
ANTONY VS. STATE OF KERALA [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
PREMACHANDRAN VS. SUPERINTENDENT OF POLICE [REFERRED TO]
JUSTICE K. S. PUTTASWAMY (RETD) VS. UNION OF INDIA [REFERRED TO]