(1.) The writ petition was filed seeking the following reliefs:
(2.) The petitioners claimed that serious damage has been caused to their residential house and further compensation was necessary.
(3.) The 4th respondent has filed a statement pointing out as follows in paragraphs 4 and 5:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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