MANOJ.C.S Vs. DISTRICT LEVEL AUTHORISED COMMITTEE

JUDGEMENT

(1.) The prayers in W.P(C)No.4542/2020 are as follows:

(2.) The prayers in W.P(C)No.4653/2020 are as follows:

(3.) Heard Sri.G.Keerthivas, learned counsel appearing for the petitioners and Sri.Saigi Jacob Palatty, learned Senior Government Pleader appearing for the 1st respondent. In the nature of the orders proposed to be passed in these Writ Petitions notices to R-2 & R-3 will stand dispensed with.