(1.) Petitioner prays for the following reliefs:
(2.) Adv.S.Manu submits that the petitioners are contend if a direction is issued to consider and dispose of Ext.P9.
(3.) Having regard to the limited submission I am satisfied the writ petition can be disposed of by this judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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