(1.) The grievance of the petitioners in this batch of writ petitions stands redressed in terms of the interim orders passed in these matters.
(2.) In the circumstances, the writ petitions are closed making the interim orders absolute.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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