GOVINDANUNNI K.M Vs. CHANCELLOR

Referred Judgements :-

N.VEERASAMY V. UNION OF INDIA [REFERRED TO]
B.SRINIVASA REDDY V. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION AND OTHERS [REFERRED TO]
JASBHAI MOTIBHAI DESAI VS. ROSHAN KUMAR HAJI BASHIR AHMED [REFERRED TO]
P S R SADHANANTHAM VS. ARUNACHALAM [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
STATE OF MAHARASHTRA VS. PRABHU [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION A P STATE FINANCIAL CORPORATION VS. GAR RE ROLLING MILLS:KOTA SUBBA REDDY [REFERRED TO]
BUDDHI KOTA SUBBARAO VS. K PARASARAN [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
DURYODHAN SAHU VS. JITENDRA KUMAR MISHRA [REFERRED TO]
DURYODHAN SAHU VS. JITENDRA KUMAR MISHRA [REFERRED TO]
ASHOK KUMAR PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
B SINGH VS. UNION OF INDIA [REFERRED TO]
DATTARAJ NATHUJI THAWARE VS. STATE OF MAHARASHTRA [REFERRED TO]
DATTARAJ NATHUJI THAWARE VS. STATE OF MAHARASHTRA [REFERRED TO]
GURPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
GURPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
NEETU VS. STATE OF PUNJAB [REFERRED TO]
NEETU VS. STATE OF PUNJAB [REFERRED TO]
SEEMA DHAMDHERE VS. STATE OF MAHARASHTRA [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
HARI BANSH LAL VS. SAHODAR PRASAD MAHTO [REFERRED TO]
GIRJESH SHRIVASTAVA VS. STATE OF MP [REFERRED TO]
BHOLANATH MUKHERJEE VS. R K MISSION V CENTENARY COLLEGE [REFERRED TO]
AMAR SINGH VS. UNION OF INDIA [REFERRED TO]
INDIAN CONSUMERS WELFARE COUNCIL VS. UNION OF INDIA [REFERRED TO]
SOMA VELANDI VS. ANTHONY ELANGOVAN [REFERRED TO]
JASKARAN SINGH BRAR VS. STATE OF PUNJAB [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
VISHAL ASHOK THORAT VS. RAJESH SHRIRAMBAPU FATE [REFERRED TO]