SALMANUL FARIS Vs. UNION TERRITORY OF LAKSHADWEEP

JUDGEMENT

(1.) Dated this the 2nd day of March 2020 Application for regular bail.

(2.) The petitioners are accused in O.R. No. 1 of 2020 of Forest Range Office, Kavaratti, registered for the offences punishable under Sections 9, 39, 40, 49(a) and 49(b) read with Section 51 of the Wild Life Protection Act.

(3.) The petitioners are in custody since 10.01.2020.