LAWS(KER)-2020-9-131

P.N.SOMAN Vs. UNNIKRISHNAN NAIR

Decided On September 17, 2020
P.N.Soman Appellant
V/S
UNNIKRISHNAN NAIR Respondents

JUDGEMENT

(1.) This writ petition was filed threatened by the action of the 1st and 2nd respondents to excavate soil and stone from the property situated in Survey No.994/91-2-12 in Mulavoor Village in Muvattupuzha Taluk in Ernakulam District.

(2.) As seen from the pleadings, the land belonging to the respondents 1 and 2 is situated in the flank of a steeply sloping hillock. It appears that the petitioners are residing in near proximity to the aforesaid land belonging to the 1st and 2nd respondents.

(3.) The petitioners seeking the following reliefs in this writ petition: