(1.) The learned counsel appearing for the petitioners submits that the direction given by this Court as per Annexure-A1 judgment dated 12.10.2018 has been complied with. In the said circumstance, no further steps are called for. Hence, the contempt of court case is closed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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