(1.) WE have perused the further report dated 11/11/10. submitted by the Family Court.
(2.) THIS judgment must be read in continuation of the earlier orders passed by us in the matter resting with the order dated 8/11/10.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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