GOPAKUMAR M K , S/O M S KUNJAN PILLAI Vs. STATE OF KERALA,; DIRECTOR OF MEDICAL EDUCATION, ANILKUMAR, ABHILASH, PELA

JUDGEMENT

(1.) Aggrieved by the judgment dated 12th October, 2010 in W.P.(C) No. 30962 of 2010, the unsuccessful Petitioner therein preferred this writ appeal.

(2.) The Appellant is a Physician in the service of the State of Kerala now working at the Taluk Hadquarters Hospital, Kodungalloor in Thrissur District. He applied for admission to Post Graduate Super Speciality Course in the year 2010.

(3.) The writ petition was filed with the prayers as follows: