SHIBU Vs. STATE OF KERALA

Referred Judgements :-

GULZAR MUHAMMED V. THE CROWN [REFERRED TO]
SURENDRA SINGH AND OTHERS V. STATE OF UTTAR PRADESH [REFERRED TO]
GOPAL VINAYAK GODSE V. STATE OF MAHARASHTRA [REFERRED TO]
R P KAPUR VS. STATE OF PUNJAB [REFERRED TO]
SAMBHA JA KRISHAN JI VS. STATE OR MAHARASHTRA [REFERRED TO]
STATE OF MADHYA PRADESH VS. RATAN SINGH [REFERRED TO]
PALANIAPPA GOUNDER VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF ORISSA VS. RAM GHANDERAGARWALA [REFERRED TO]
MARU RAM BHIMWA RAM SHANKER KRISHNA RAGHUBIR SINGH RAMPUJA SINGH NIRBHAI SINGH BALKRISHAN GUPTA VENY SINGH BABULAL GAUTAM OM PRAKASH NAGEBHUSHANAM PATNAIK RAGHUNATH SINGH JAGIR SINGH VS. UNION OF INDIA [REFERRED TO]
RANJIT SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
RAVINDRA TRIMBAK CHOUTHMAL VS. STATE OF MAHARASHTRA [REFERRED TO]
HARI SINGH MANN VS. HARBHAJAN SINGH BAJWA [REFERRED TO]
STATE OF KERALA VS. M M MANIKANTAN NAIR [REFERRED TO]
STATE OF U P VS. PAPPU alias YUNUS [REFERRED TO]
M R KUDVA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
GOPAL DASS VS. STATE [REFERRED TO]
STATE VS. NABIN CHANDRA KHANDAPANI [REFERRED TO]
BHASKARAN VS. STATE [REFERRED TO]
K V CHACKO VS. STATE OF KERALA [REFERRED TO]
SUKUMARAN VS. STATE OF KERALA [REFERRED TO]
GOPAKUMAR CONVICT VS. STATE OF KERALA [REFERRED TO]
SURJA RAM VS. STATE [REFERRED TO]