(1.) THE prayer in the Writ Petition is to issue a writ of mandamus to respondents 1 and 2 to consider and pass orders on Exhibit P3 representation submitted by the petitioner. In the counter affidavit filed on behalf of respondents 1 to 3, it is stated thus :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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