REMYA GEORGE Vs. ORGANISING COMMITTEE

JUDGEMENT

(1.) Aggrieved by judgment dated 09.12.2010, the unsuccessful Petitioner in W.P.(C) No. 36821 of 2010 has preferred this appeal.

(2.) The Appellant is a XI Ith Standard student studying in St. Sebastian's Higher Secondary School, Palluruthy. The grievance of the Appellant is that, in a competition of Bharathanatyam and Folk dance in the Mattancherry Sub - District School Kalolsavam for the year 2010 - '11, the Appellant could not perform well, though the Appellant is otherwise accomplished in both the abovementioned items, in view of certain inadequate arrangements made by the Respondents authorities. Aggrieved by the decision of the judges in deciding the competency of the contestant candidates, the Appellant preferred the appeals. It may be mentioned herein that the appeals were heard by the Appeal Committee of the Sub-District School Kalolsavam. The said appeals of the Appellant herein were rejected by the said committee, hence the Appellant herein approached this Court, by way of Writ Petition, with the prayers as follows:

(3.) The learned Judge dismissed the Writ Petition. The relevant portion is as follows: