LAWS(KER)-2010-11-80

MIDHULA V Vs. KANNUR UNIVERSITY

Decided On November 09, 2010
MIDHULA V. Appellant
V/S
KANNUR UNIVERSITY, REP. BY REGISTRAR Respondents

JUDGEMENT

(1.) PETITIONERS are third year BDS students in the second respondent college.

(2.) ACCORDING to the petitioners, the second year examination ought to have been held in October, 2009, but, was held only from 05-04-2010. The third year classes commenced on 01-05-2010. By then, results of the second year examination were not declared and, therefore, the college permitted the petitioners to attend the third year classes. When the results were declared on 14-06-2010, petitioners 1 to 3 failed in one subject each and the 4th petitioner failed in two subjects. They appeared for supplementary examination and results are awaited. However, they had to discontinue the third year course in terms of the regulations of the University, which prescribe that only those who have passed all subjects of the second year can continue their third year course.