LINEESH M Vs. CONTROLLER OF EXAMINATIONS

JUDGEMENT

(1.) The unsuccessful petitioners in W.P.(C) No.28895 of 2010 are the appellants in this appeal. By judgment dated 24th September, 2010 the said writ petition was dismissed.

(2.) The appellants five in number are students of B.Sc. Nursing Course in the various colleges affiliated to the respondent University. Admittedly, they failed in some of the papers of the second year examination of the said course. As per the Rules of the University such students are not entitled to appear for the final year examination until they cleared all the subjects of the second year.

(3.) Under the Rules, a supplementary examination to enable the failed students such as the appellants herein is required to be held by the University periodically. Such a supplementary examination admittedly was scheduled and did in fact commence on 29.9.2010. The appellants claim that they have appeared for the supplementary W.A.No.1695 of 2010 examination. In the meanwhile the final year examination is scheduled to be held by the University which is to commence on 6.10.2010.