SHIPNA JOSE Vs. REGISTRAR

JUDGEMENT

(1.) The petitioner herein seeks for a direction to the respondents herein to consider Ext.P9 application to correct the name of the petitioner as Shipna Jose, place of birth as Mercy Hospital, Manickamangalam, Kerala, the name of the father as Marottikudy Paily Jose and name of mother as Ambika Jose.

(2.) Heard learned Counsel for the petitioner and learned Counsel for the respondents.

(3.) Before her marriage, the petitioner, along with her parents was residing in Kalady Grama Panchayat. She was born at Mercy Hospital, Manickamangalam. Her father's name is Marottikudy Paily Jose (M.P. Jose) and mother's name is Ambika Jose. Ext.P1 is the copy of the Secondary School Leaving Certificate wherein the name of the petitioner is shown as Shipna Jose, the name of father is shown as M.P. Jose and mother's name is shown as Ambika Jose. She completed her pre-degree from M.G. University in the year 2001. Ext.P2 is the certificate issued by the University, wherein also her name is shown as Shipna Jose. Ext.P3 is the copy of the degree certificate in which also she is named as Shipna Jose. Thereafter, she studied for B.Sc. Nursing at Rajiv Gandhi University of Health Sciences, Karnataka and copy of the degree certificate has been produced as Ext.P4, wherein the name of the petitioner is shown as Shipna Jose. Ext.P6 is the relevant page of passport. Therein also, the name of the petitioner is shown as Shipna Jose, the place of birth is shown as Manickamangalam, Kerala, name of father is shown as Marottikudy Paily Jose and name of mother is shown as Ambika Jose.