(1.) THIS judgment must be read in continuation of the earlier order dated 25/11/10 passed by us.
(2.) WE had called for a report of the learned Judge of the Family Court and the report dated 3/12/10 has been received.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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