LAWS(KER)-2010-10-511

AJO THOMAS Vs. STATE ELECTION COMMISSION REPRESENTED,

Decided On October 14, 2010
Ajo Thomas Appellant
V/S
State Election Commission Represented, Respondents

JUDGEMENT

(1.) THE petitioner filed his nomination paper in the ensuing Grama Panchayat Election from Ward No. 7 (Valuthara Ward) in Chenneerkkara Grama Panchayat in Kozhencherry Taluk. The second respondent is the Electoral Officer, who rejected the nomination, after scrutiny.

(2.) THE reliefs sought for in the Writ Petition are the following: