(1.) PETITIONER , who is the sole accused in Crime No. 450/2010 of Koippuram Police Station for an offence punishable under Section 17 of the Kerala Money Lenders Act, seeks anticipatory bail.
(2.) THE learned Public Prosecutor opposed the application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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