(1.) THE petitioner retired from the service of the Government of Kerala as 2nd Grade Surveyor on 28.02.2000. THE petitioner has filed this writ petition seeking the following reliefs:
(2.) A counter affidavit has been filed on behalf of the 3rd respondent in this case which reads as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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