(1.) PETITIONER , who is the 4th accused in Crime No. 468/2010 of Kunnamkulam Police Station for offences punishable under Sections 143, 147, 148, 341, 323, 326 and 308 read with 149 I.P.C., seeks anticipatory bail.
(2.) THE learned Public Prosecutor opposed the application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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