(1.) PETITIONER who is the sole accused in Crime No. 1100/2010 of Kottarakkara Police Station for offences punishable under Sections 452, 323, 354, 506(1) and 427 I.P.C., seeks anticipatory bail.
(2.) THE learned Public Prosecutor opposed the application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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