(1.) THE petitioners are the Parent Teachers Association of P.T.M. Yatheemkhana Higher Secondary School, Edapalam, Palakkad District and the correspondent-Manager of the school. THE reliefs prayed for in the Writ Petition are the following :
(2.) IT is stated that as per Exhibit P1 order dated 22.12.2005, the request of the sixth respondent to upgrade A.L.P. School, Nedungottur was rejected by the Government. The apprehension of the petitioners is that the sixth respondent has started collecting money from prospective appointees by pretending that the request for upgradation has been granted. IT is also stated in the Writ Petition thus :
(3.) THE Writ Petition is accordingly disposed of, reserving the rights of the petitioners as mentioned above.