LAWS(KER)-2010-9-386

P.M. KUMAR Vs. THE EXECUTIVE ENGINEER

Decided On September 14, 2010
P.M. Kumar Appellant
V/S
THE EXECUTIVE ENGINEER Respondents

JUDGEMENT

(1.) AWARD.

(2.) COUNSEL for the petitioner and Water Authority are present. After discussions, the parties have settled the matter on the following conditions: