P N PREMACHANDRAN Vs. STATE OF KERALA

Referred Judgements :-

MAHARAO SAHIB SHRI BHIM SINGHJI V. UNION OF INDIA AND OTHERS [REFERRED TO]
NARENDRA KUMAR MAHESHWARI V. UNION OF INDIA AND OTHERS [REFERRED TO]
NARENDRA KUMAR MAHESHWARI V. UNION OF INDIA & ORS. [REFERRED TO]
GOVT. OF PONDICHERRY AND ANOTHER V. V. RAMAKRISHNAN AND OTHERS [REFERRED TO]
PALURU RAMKRISHNAIAH AND OTHERS V. UNION OF INDIA AND ANOTHER [REFERRED TO]
UDIT NARAIN SINGH MALPAHARIA VS. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
MAHARAO SAHIB SHRI BHIM SINGHJI ANANTALAKSHMI PATHABI RAMASHRRMA YOTURI JODHAN REAL ESTATE DEVELOPMENT CO PRIVATE LIMITED RAJENDRA GARG SHAMSHUL ISLAM VS. UNION OF INDIA [REFERRED TO]
R S DASS MRS K GOYAL PRITAM SINGH AJIT SINGH NAGPAL VS. UNION OF INDIA [REFERRED TO]
J R RAGHUPATHY K MALLIAH M PAMPAPATHAIAH VS. STATE OF ANDHRA PRADESH:S BAL REDDY:STATE OF ANDHRA PRADESH [REFERRED TO]
PALURU RAMKRISHNAIAH R D DEGAONKAR AND VS. UNION OF INDIA [REFERRED TO]
SENIOR SUPERINTENDENT OF POST OFFICES ALLAHABAD VS. IZHAR HUSSAIN [REFERRED TO]
B VISWANATHIAH AND COMPANY VS. STATE OF KARNATAKA [REFERRED TO]
KERALA SOLVENT EXTRACTIONS LIMITED VS. A UNNIKRISHNAN [REFERRED TO]
SAVITRI DEVI VS. DISTRICT JUDGE GORAKHPUR [REFERRED TO]
L CHANDRAKISHORE SINGH VS. STATE OF MANIPUR [REFERRED TO]
N K PANKAJAKSHAN NAIR VS. P V JAYARAJ [REFERRED TO]
RAJINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
P TULSI DAS VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
UNION OF INDIA VS. V RAMAKRISHNAN [REFERRED TO]
SATYA NARAIN SHUKLA VS. UNION OF INDIA [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. L P TIWARI [REFERRED TO]
STATE OF HARYANA VS. MAHENDER SINGH [REFERRED TO]
M V THIMMAIAH VS. UNION PUBLIC SERVICE COMMISSION [REFERRED TO]
GREEN EARTH ASPHALT POWER P LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
MAHESH CHANDRA GUPTA VS. UNION OF INDIA [REFERRED TO]
B.S. MINHAS VS. INDIAN STATISTICAL INSTITUTE [REFERRED TO]