LAWS(DLH)-1999-10-52

SANT RAM Vs. KADAMBARI SAREE CENTRE PRIVATE LIMITED

Decided On October 28, 1999
SANT RAM Appellant
V/S
KADAMBARI SAREE CENTRE PRIVATE LIMITED Respondents

JUDGEMENT

(1.)

(2.) Rule.

(3.) With the consent of the parties the matter is taken up at this stage for final argument.